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Dillip Kumar Biswal vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 6410 Ori

Citation : 2025 Latest Caselaw 6410 Ori
Judgement Date : 30 June, 2025

Orissa High Court

Dillip Kumar Biswal vs State Of Odisha & Others .... Opp. ... on 30 June, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         W.P.(C) No. 3613 of 2025

                             Dillip Kumar Biswal                                 ....        Petitioners
                                                                                       Represented by
                                                                   Mr. S. Mohanty, Advocate along with
                                                                               Ms. K. Patra, Advocate

                                                                 - Versus -

                             State of Odisha & Others                             ....       Opp. Parties
                                                                                         Represented by
                                                                                       Mr. S.S. Routray,
                                                                                 Addl. Standing Counsel
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

30.06.2025

W.P.(C) Nos.3613 and 3791 of 2025 Order No.

06. 1. This matter is taken up through hybrid mode. . 2. Heard Mr. S. Mohanty, learned counsel for the petitioner and Mr. S.S. Routray, learned Addl. standing Counsel for the State.

3. Hearing is concluded and judgment reserved.

4. Parties file their note of submissions and memo of citations, if any, within three working days.

(Sashikanta Mishra) Judge

Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 01-Jul-2025 10:34:46

 
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