Kailash Chandra Behera vs Aswasthi S. I.A.S
2025 Latest Caselaw 6403 Ori

Orissa High Court

Kailash Chandra Behera vs Aswasthi S. I.A.S on 30 June, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No. 1189 of 2024

                             Kailash Chandra Behera                                 ....        Petitioner
                                                                                         Represented by
                                                                                Mr. K.C. Sahu, Advocate

                                                                 - Versus -

                             Aswasthi S. I.A.S., & Another                          ....        Opp. Parties
                                                                                            Represented by
                                                                                          Mr. S.S. Routray,
                                                                                    Addl. Standing Counsel
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

30.06.2025 Order No.

08. 1. This matter is taken up through hybrid mode. . 2. Mr. Routray, learned Addl. Standing Counsel produces copy of the letter of advocate on record informing that a SLP has been preferred against the judgment passed by the Division Bench in writ appeal but the same is awaiting listing before the Supreme Court. He seeks further time for the purpose.

3. List this matter on 18th August, 2025.

(Sashikanta Mishra) Judge

Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 01-Jul-2025 10:34:45