Surekha Samal & ` vs Salini Pandit
2025 Latest Caselaw 6223 Ori

Orissa High Court

Surekha Samal & ` vs Salini Pandit on 24 June, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               CONTC No. 6818 of 2024

                      Surekha Samal &                   `....                   Petitioners
                      Ors                                                 Represented by
                                                                          Mr. M.K.Sahoo,
                                                                                Advocate
                                                         -Versus -
                      Salini Pandit,          I.A.S       ....             Opposite Parties
                      and Ors.                                            Represented by

                                                                                     AGA

                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        24.06.2025
          03.
                             1.

This matter is taken up through hybrid mode.

2. In the show cause filed by the Opposite Party-Contemnor No. 3 it is stated that the judgment of this Court passed in the writ application has been challenged before the Division Bench in writ appeal No. 284 of 2025.

3. Learned counsel for the petitioner submits that no order of stay has yet been passed in the writ appeal and as such there is no legal impediment for implementing the judgment of this Court.

4. Learned State counsel shall take instructions in this regard and apprise the Court.

5. List this matter on 15.07.2025.

Signed by: DEEPAK PARIDA (Sashikanta Mishra)

Judge Deepak Date: 24-Jun-2025 18:12:38