Citation : 2025 Latest Caselaw 6220 Ori
Judgement Date : 24 June, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.228 of 2025
Sashibhusan Rath .... Petitioner
Mr. Bhagawan Biswal, Advocate
-versus-
Ms. Aswathy S, IAS .... Opposite Party
Mr. Saswat Dash, AGA
CORAM:
HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
Order No. ORDER
04. 24.06.2025
This matter is taken up through Hybrid Mode.
2. Ms. Aswathy S, IAS, Commissioner-cum-Secretary, Health and Family Welfare Department, pursuant to the order dated 03.05.2025, is present through virtual mode.
3. Mr. Saswat Dash, learned Additional Government Advocate appearing for the State-Opposite Party submitted that the earlier order has already been withdrawn vide Letter No.HFW-FW-CASE- 0072-2020/18439/H&FW, dated 24.06.2025 and fresh decision is likely to be taken in light of the judgment dated 21.10.2024 passed in W.P.(C) No.409 of 2021. Therefore, he seeks some time for complying with the direction contained in the said judgment.
4. List this matter on 25.07.2025. The personal appearance of Ms. Aswathy S, IAS, Commissioner-cum-Secretary, Health and Family Welfare Department is dispensed with for the time being.
Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack (M.S. Raman) Date: 24-Jun-2025 20:14:48 Judge Laxmikant
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