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Union Of India And vs Rudra Narayan Mishra .... Opp. Party (S)
2025 Latest Caselaw 6193 Ori

Citation : 2025 Latest Caselaw 6193 Ori
Judgement Date : 23 June, 2025

Orissa High Court

Union Of India And vs Rudra Narayan Mishra .... Opp. Party (S) on 23 June, 2025

Author: S.K. Sahoo
Bench: S.K. Sahoo
                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No. 21713 of 2024
                 Union of India and                  ....                 Petitioner(s)
                 another

                                                          Mr. Deepak Gochhayat, CGC

                                                  -versus-

                 Rudra Narayan Mishra                ....                 Opp. Party (s)
                                                             Mr. Nirmal Ranjan Routray,
                                                                              Advocate

                                             CORAM:
                                THE HON'BLE MR. JUSTICE S.K. SAHOO
                               THE HON'BLE MR. JUSTICE S. S. MISHRA
                                                   ORDER
  Order No.                                      23.06.2025
        05.                       This     matter is taken up       through      Hybrid

arrangement (video conferencing/physical mode).

Heard Mr. Deepak Gochhayat, learned Central Government Counsel for the petitioners and Mr. Nirmal Ranjan Routray, learned counsel for the opposite party.

Hearing is concluded and judgment is reserved.

( S.K. Sahoo) Judge

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Swarna/Ashok Designation: Secretary Reason: Authentication ( S. S. Mishra) Location: High Court of Orissa, Cuttack Date: 25-Jun-2025 11:22:05 Judge

 
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