Sri Kartikeswar Sahu vs All Odisha State Bank .... Opposite ...
2025 Latest Caselaw 6150 Ori

Citation : 2025 Latest Caselaw 6150 Ori
Judgement Date : 23 June, 2025

Orissa High Court

Sri Kartikeswar Sahu vs All Odisha State Bank .... Opposite ... on 23 June, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       RVWPET No.114 of 2025
                                       Sri Kartikeswar Sahu             ....            Petitioner(s)
                                                                   Mr. Prabodha Chandra Nayak, Adv.
                                                                  -versus-
                                       All Odisha State Bank            ....        Opposite Party (s)
                                       Officers' Co-operative
                                       Society Ltd., Bhubaneswar &
                                       Ors.
                                                                               Mr. Sanjay Rath, AGA
                                                CORAM:
                                                HON'BLE DR. JUSTICE S.K. PANIGRAHI

                                                                  ORDER

Order 23.06.2025 No.

01. 1. This matter is taken up through hybrid arrangement.

2. In filing this RVWPET, the Petitioner has sought for

review of the judgments/orders dated 13.03.2025 passed in

W.P.(C) No.1994 of 2020.

3. Heard.

4. Let notice be issued to the Opposite Parties.

5. Learned counsel for the State waives of notice on behalf of

the Opposite Party Nos.17 & 18. Let two spare copies of the

brief be served on the learned counsel for the State within

three working days hence.

6. Issue notice to the Opposite Party Nos.1 to 16 by