Soudamini Panda And vs Abhimanyu Panda And
2025 Latest Caselaw 6116 Ori

Orissa High Court

Soudamini Panda And vs Abhimanyu Panda And on 20 June, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           MACA No.426 of 2024

        Soudamini Panda and
        Others                                ....                Appellants
                                                     Mr. S.B. Das, Advocate
                                        -versus-
        Abhimanyu Panda and
        Another                               ....              Respondents
                                                      Ms. N. Mohanty, Advocate
                                                   for Respondent No.2


                             CORAM:
                  JUSTICE BIRAJA PRASANNA SATAPATHY
                                          ORDER

20.06.2025

I.A. No.1024 of 2024 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Perused the office note. Since notice has been duly served on Respondent No.1 and no appearance has been made, notice against the said Respondent is treated as sufficient.

3. Heard learned counsel appearing for the parties.

4. Considering the grounds taken, the delay in filing the appeal is condoned.

5. I.A. stands disposed of.

(Biraja Prasanna Satapathy) Judge

P.T.O. // 2 //

1. Heard.

2. On the request made by learned counsels appearing for the parties, list this matter on 04.07.2025.

3. In the meantime copy of the judgment be provided to the learned counsel appearing for the Respondent No.2.

(Biraja Prasanna Satapathy) Judge

Basudev

Location: High Court of Orissa, Cuttack