Nishamani Sahoo vs Rohit Kumar Prusty ..... Opposite ...
2025 Latest Caselaw 6113 Ori

Orissa High Court

Nishamani Sahoo vs Rohit Kumar Prusty ..... Opposite ... on 20 June, 2025

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                               CMP No.195 of 2020 & CONTC No.4615 of 2020
                                         CMP No.195 of 2020
                  Nishamani Sahoo                 .....                   Petitioner
                                                                                     Represented By Adv. -
                                                                                     Gajendranath Rout

                                                                -versus-
                  Rohit Kumar Prusty                                 .....                    Opposite Parties

                                                                                         Represented By Adv. -
                                                                                         Mr. S. Nayak, ASC
                                                                                         Mr. M.M.Das

                                                       CONTC No.4615 of 2020
                  Nishamani Sahoo                              .....                                 Petitioner
                                                                                     Represented By Adv. -
                                                                                     Gajendranath Rout

                                                                -versus-
                  Rohit Kumar Prusty                                 .....                    Opposite Parties

                                                                                         Represented By Adv. -
                                                                                         Mr. S. Nayak, ASC
                                                                                         Mr. M.M.Das


                                                      CORAM:
                                      THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                      BEHERA
                                                      ORDER

20.06.2025 Order No.

08. This matter is taken up through hybrid mode.

2. Heard learned counsels of both the sides.

3. Hearing concluded.

4. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Sarbani

Location: HIGH COURT OF ORISSA, CUTTACK