Sandeep Pattnaik And Others vs State Of Odisha And Others ..... ...
2025 Latest Caselaw 867 Ori

Orissa High Court

Sandeep Pattnaik And Others vs State Of Odisha And Others ..... ... on 3 July, 2025

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             WP(C) No.16394 of 2022
                          Sandeep Pattnaik and others     .....     Petitioners
                                                                          Represented By Adv. -
                                                                          Mr. S.Pattanaik

                                                          -versus-
                         State Of Odisha and others              .....         Opposite Parties
                                                                          Represented By Adv. -

                                                                          Mr.Gyanalok Mohanty
                                                                          (for the State)

                                                    CORAM:
                                   THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                    BEHERA

                                                         ORDER

03.07.2025 Order No.

08. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded.

3. Judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge Binayak

Location: High Court of Orissa, Cuttack