Dulla Kisku vs State Of Odisha
2025 Latest Caselaw 861 Ori

Orissa High Court

Dulla Kisku vs State Of Odisha on 3 July, 2025

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRA No.231 of 1996

                                   Dulla Kisku                     ....    Appellant
                                                                        Mr. A. Das,
                                                                        Advocate



                                                        -versus-


                                   State of Odisha                 .... Respondent

Mr. S. Mishra, ASC

CORAM:

JUSTICE SIBO SANKAR MISHRA

Order ORDER No. 03.07.2025

4. 1. Heard Mr. Das, learned counsel appearing for the appellant and Mr. Mishra, learned Additional Standing Counsel for the State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Sisir

Designation: Personal Assistant