Puspanjali Patra ` vs State Of Odisha & Ors .... Opposite ...
2025 Latest Caselaw 762 Ori

Orissa High Court

Puspanjali Patra ` vs State Of Odisha & Ors .... Opposite ... on 1 July, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.P.(C) No. 26378 of 2019

                      Puspanjali Patra                  `....                  Petitioner
                                                                         Represented by
                                                                           Mr. S.Swain,
                                                                              Advocate
                                                         -Versus -
                      State of Odisha & Ors               ....           Opposite Parties
                                                                        Represented by
                                                                       Mr. S.N.Pattnaik,
                                                                                   AGA


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        01.07.2025
          06.                            W.P.(C). Nos. 26378 of 2019
                                         and 25223 of 2019


                             1.

This matter is taken up through hybrid mode.

2. Heard in part.

3. List this matter on 22.07.2025.

4. Interim order shall continue till pronouncement of the judgment.

Signed by: DEEPAK PARIDA (Sashikanta Mishra)

02-Jul-2025 18:37:58 Judge