Narahari Das vs State Of Odisha
2025 Latest Caselaw 756 Ori

Orissa High Court

Narahari Das vs State Of Odisha on 1 July, 2025

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        CRA No.231 of 1991

                                     Narahari Das                         ....   Appellant
                                                                                None



                                                               -versus-
                                     State of Odisha                      .... Respondent

Mr. R.B.Dash ASC

CORAM:

JUSTICE SIBO SANKAR MISHRA

Order ORDER No. 01.07.2025

27.

1. None appears for the appellant.

2. It appears from the record that earlier, the appeal was heard and judgment was reserved. However, it was released.

3. Therefore, the appeal is ready for hearing.

4. List this appeal for hearing next week.

Subhasis

(S.S. Mishra) Judge

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 01-Jul-2025 19:35:22