Ananda Naik vs ) Pramila Majhi ..... Opposite Parties
2025 Latest Caselaw 754 Ori

Orissa High Court

Ananda Naik vs ) Pramila Majhi ..... Opposite Parties on 1 July, 2025

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      CRP No.7 of 2021

                          Ananda Naik                              .....                  Petitioner
                                                                              Represented By Adv. -
                                                                              Gopinath Mishra

                                                           -versus-
                          1) Pramila Majhi                            .....        Opposite Parties
                          2) Subash Ch. Majhi                                 Represented By Adv. -
                          3) Manoranjan Majhi                                 M/s. M.Mohanty,
                          4) Snehalata Majhi
                          5) Rama Naik

                                                   CORAM:
                                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                   BEHERA

                                                           ORDER

01.07.2025 Order No.

17. 1. This matter is taken up through hybrid mode.

2. Heard learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant