Basanti Mishra vs Commissioner Of Land Records ..... ...
2025 Latest Caselaw 723 Ori

Orissa High Court

Basanti Mishra vs Commissioner Of Land Records ..... ... on 1 July, 2025

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           WP(C) No.647 of 2016
                                          Basanti Mishra               .....       Petitioner
                                                                                                Represented By Adv. -
                                                                                                Mr. S.K. Ray

                                                                      -versus-
                                          Commissioner Of Land Records                  .....        Opposite Parties
                                          And Settlement,cuttack & others
                                                                                                  Represented By Adv.
                                                                                                  - Mr. Gyanalok
                                                                                                  Mohanty, SC (for the
                                                                                                  O.P Nos.1 & 2)
                                                                                                  None (for the O.P.
                                                                                                  Nos.3 & 4)

                                                               CORAM:
                                              THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                               BEHERA
                                                               ORDER

01.07.2025 Order No.

06. This matter is taken up through hybrid mode.

2. Heard learned counsels of both the sides.

3. Hearing concluded.

4. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Sarbani

Location: HIGH COURT OF ORISSA, CUTTACK