Mamata Behea vs P. Balkrishna Murty & Others ... Opp. ...
2025 Latest Caselaw 1793 Ori

Orissa High Court

Mamata Behea vs P. Balkrishna Murty & Others ... Opp. ... on 28 July, 2025

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  TRP(C) No.146 of 2019
                         Mamata Behea                                ...          Petitioner

                                                                    Mr. D. Sahoo, Advocate

                                                         -versus-

                         P. Balkrishna Murty & Others                ...       Opp. Parties

                                                     CORAM:
                                          JUSTICE SANJAY KUMAR MISHRA

                                                         ORDER

Order No. 28.07.2025

4. This matter is taken up through hybrid mode.

2. Learned counsel for the petitioner is absent on call.

3. Pursuant to order dated 02.07.2025, the learned Judge, Family Court, Puri has submitted a report vide Letter No.714 dated 23.07.2025, wherefrom it is revealed that in view of the judgment of the Supreme Court in Asian Resurfacing of Road Agency vrs. Central Bureau of Investigation, the learned Court below proceeded further and C.P. No.48 of 2019 stood dismissed for non-prosecution on 17.08.2023.

4. Accordingly, the TRP(C) stands disposed of as infructuous.

Digitally Signed Judge

Location: HIGH COURT OF ORISSA, CUTTACK Date: 29-Jul-2025 18:37:55 amit