Pradeep Kumar Senapati & vs The Collector Dm
2025 Latest Caselaw 1076 Ori

Orissa High Court

Pradeep Kumar Senapati & vs The Collector Dm on 10 July, 2025

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                            WP(C) No.34678 of 2022
                                          Pradeep Kumar Senapati &       .....     Petitioners
                                          others
                                                                                            Represented By Adv. -
                                                                                            Brahmananda Tripathy

                                                                           -versus-
                                          The Collector Dm,                    .....             Opposite Parties
                                          Balasore & others
                                                                                          Represented By Adv. - M/s
                                                                                          Mr. Gyanalok Mohanty,
                                                                                          SC (for O.P. No.1) Mr. D.
                                                                                          Mohanty, (for O.P No.2)
                                                                                          Mr. T.K. Nayak, (for
                                                                                          O.P.No.3)

                                                               CORAM:
                                              THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                               BEHERA
                                                               ORDER

10.07.2025 Order No.

05. This matter is taken up through hybrid mode.

2. Heard learned counsels of both the sides.

3. Hearing concluded.

4. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Sarbani

Location: HIGH COURT OF ORISSA, CUTTACK