Kumar Swamy Kilaka vs State Of Orissa .... Opp. Party(S)
2025 Latest Caselaw 1032 Ori

Orissa High Court

Kumar Swamy Kilaka vs State Of Orissa .... Opp. Party(S) on 8 July, 2025

                                                     .

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            CRA No. 82 of 1998
                         Kumar Swamy Kilaka                    ....         Petitioner(s)
                                                                                     None

                                                   -versus-

                         State of Orissa                       ....        Opp. Party(s)

                                                                Mr. S.J. Mohanty, ASC


                     CORAM:
                                       JUSTICE SIBO SANKAR MISHRA

                                                   ORDER

Order No.                                         08.07.2025
                                                         ,




   07.              1.      None appears for the appellant.

2. Heard Mr. S.J. Mohanty, learned counsel for the State.

3. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Ashok

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA

Location: High Court of Orissa Date: 09-Jul-2025 18:42:19