) Anant Puri Das vs ) State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 1026 Ori

Orissa High Court

) Anant Puri Das vs ) State Of Odisha ..... Opposite Parties on 8 July, 2025

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              WP(C) No.17114 of 2025
                            1) Anant Puri Das              .....     Petitioners
                            2) Naba Kishore Sahoo                                     Represented By Adv. -
                            3) Rakesh Kumar Choudhury                                 Jayanta Kumar Majhi
                            4) Babaji Charan Gochhayat
                            5) Sudhansu Sekhar Mohanty

                                                                   -versus-
                            1) State Of Odisha                                .....        Opposite Parties
                            2) Revenue Divisional Commissioner,                        Represented By Adv. -
                            Central, Cuttack
                            3) Collector And Dist. Magistrate,                         Mr. S. Nayak, ASC
                            Cuttack
                            4) Tahasildar, Sadar, Cuttack
                            5) Dy. Commissioner Of Police,
                            Cuttack
                            6) Divisional Forest Officer, Cuttack,
                            7) Forest Range Officer, Cuttack

                                                     CORAM:
                                    THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                     BEHERA

                                                                  ORDER

08.07.2025 Order No.

1. 1. This matter is taken up through hybrid mode.

2. Hearing completed.

3. Judgment stands reserved.

Digitally Signed Judge

Location: High Court of Orissa, Cuttack, India. Date: 08-Jul-2025 18:15:40 Rati Ranjan