Harsh Kumar Primus Lakra vs State Of Orissa & Ors. .... Opposite ...
2025 Latest Caselaw 3137 Ori

Orissa High Court

Harsh Kumar Primus Lakra vs State Of Orissa & Ors. .... Opposite ... on 30 January, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.21512 of 2024

                                  Harsh Kumar Primus Lakra       ....             Petitioner(s)
                                                                Mr. Bharat Kumar Mishra, Adv.
                                                            -versus-
                                  State of Orissa & Ors.          ....         Opposite Party(s)
                                                                         Mr. Sonak Mishra, ASC


                                          CORAM:
                                          HON'BLE DR. JUSTICE S.K. PANIGRAHI

                     Order                                  ORDER
                     No.                                   30.01.2025

06 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 30-Jan-2025 20:42:06