Jitendra Kumar ` vs Salini Pandit
2025 Latest Caselaw 3021 Ori

Orissa High Court

Jitendra Kumar ` vs Salini Pandit on 28 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CONTC No. 8052 of 2024

            Jitendra Kumar               `....                   Petitioner
            Sahoo                                          Represented by
                                                            Mr. S.P.Jena,
                                                              (Advocate)

                                          -Versus -
            Salini Pandit, IAS             ....              Opposite Party
                                                           Represented by
                                                                    AGA


                        CORAM:
                          JUSTICE SASHIKANTA MISHRA
                                         ORDER_
Order No.                                28.01.2025
   01.
              1.

This matter is taken up through hybrid mode.

2. Mr. S.P.Jena files Vakalatnama on behalf of the petitioner. The same be kept on record. His name be reflected in the cause list.

3. It is stated at the bar that the judgment passed in Mamata Nayak vrs. State of Odisha and others in W.P.(C). No. 10791 of 2022 has been challenged in an intra Court appeal.

4. Learned State counsel submits that the judgment in the present case has therefore not been complied with awaiting decision in the writ appeal.

5. List this matter on 04.03.2025.

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6. The counsel for the parties shall intimate the position regarding the writ appeal.

(Sashikanta Mishra) Judge

deepak

Date: 30-Jan-2025 19:32:26 2|Page