Basant Sahoo ` vs State Of Odisha & Ors .... Opposite ...
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Orissa High Court

Basant Sahoo ` vs State Of Odisha & Ors .... Opposite ... on 22 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               WP(C) No. 31009 of 2022

                      Basant Sahoo                      `....                   Petitioner
                                                                         Represented by
                                                                        Mr. P.K.Behera,
                                                                               Advocate
                                                         -Versus -
                      State of Odisha & Ors               ....           Opposite Parties
                                                                        Represented by
                                                                       Mr. S.N.Pattnaik,
                                                                                   AGA


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        22.01.2025
          09.
                             1.

This matter is taken up through hybrid mode.

2. Heard in part.

3. The issue involved is whether the judgment of the Supreme Court in the case of Maniben Maganbhai Bhariya V. District Development Officer Dahod & Ors. reported in 2022 Live Law (SC) 408 would be applicable to the facts of the present case.

4. Learned State counsel wants some time to go through the judgment and make submissions accordingly.

5. List this matter on 12.02.2025.

(Sashikanta Mishra) Judge

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