Ajay Kumar Dash vs State
2025 Latest Caselaw 2809 Ori

Orissa High Court

Ajay Kumar Dash vs State on 21 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.18236 of 2024

                        Ajay Kumar Dash                                  ......        Petitioner
                                                                                   Represented by

                                                                       Mr. B. Satapathy, Advocate


                                                             `
                        State of odisha and Others                       .....        Opp. Parties
                                                                                   Represented by

                                                                                 Mr. S.S. Routray,
                                                                           Addl. Standing Counsel
                                  CORAM:
                                        JUSTICE SASHIKANTA MISHRA
                                                           ORDER

21.01.2025 Order No. 1. This matter is taken up through hybrid mode.

06.

2. Learned counsel for the petitioner claims that this case is covered by the judgment passed in Mamata Nayak versus State of Odisha and others (W.P.(C) No.10791 of 2022, disposed of on 26.04.2024). However, the said judgment has been challenged before the Division Bench in W.A. No.2428 of 2024 which is pending.

3. In view of the pendency of the writ appeal, the writ application be listed after disposal of the same.

4. Interim order passed earlier shall continue till the next date.

(Sashikanta Mishra) Judge

Location: High Court of Orissa, Cuttack.