Citation : 2025 Latest Caselaw 2672 Ori
Judgement Date : 16 January, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 27514 of 2024
Biswajit Dhal ..... Petitioner
Mr. S. Mishra, Advocate
-versus-
State of Odisha & Ors. ..... Opposite Parties
Mr. A. Tripathy, AGA
CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
16.01.2025
1. This matter is taken up through hybrid mode.
2. Heard learned counsel appearing for the Parties.
3. It is contended by the learned counsel appearing for the Parties that the issue involved in the present writ petition is covered by the Judgment of this Court so passed on 12.01.2024 in W.P.(C) No. 17067 of 2023 and batch.
4. In view of such submissions made by the learned counsel appearing for the Parties, the present writ petition is disposed of in the light of the order so passed in W.P.(C) No. 17067 of 2023 and batch.
(BIRAJA PRASANNA SATAPATHY) Judge
Sneha
Location: High Court of Orissa, Cuttack Date: 16-Jan-2025 18:10:14
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