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Mahadev Kisan vs State Of Odisha
2025 Latest Caselaw 2547 Ori

Citation : 2025 Latest Caselaw 2547 Ori
Judgement Date : 13 January, 2025

Orissa High Court

Mahadev Kisan vs State Of Odisha on 13 January, 2025

Bench: S.K. Sahoo, Chittaranjan Dash
             IN THE HIGH COURT OF ORISSA AT CUTTACK
                            CRLA No.173 of 2018

              Mahadev Kisan                      .... Appellant/
                                                    Petitioner

                                   Ms. Binapani Tripathy,
                                   Advocate

                                      -versus-
              State of Odisha                    .... Respondent/
                                                    Opp. Party

                               Mr. Partha Sarathi Nayak,
                               Addl. Govt. Advocate
                                 CORAM:
                            JUSTICE S.K. SAHOO
                       JUSTICE CHITTARANJAN DASH
                                 ORDER

Order No. 13.01.2025

04. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Perused the prisoner's petition at "Flat-E" in which a request has been made by the appellant to engage Ms. Binapani Tripathy, learned counsel and Ms. Nandini Tripathy, learned counsel as his advocate.

Ms. Binapani Tripathy, learned counsel and Ms. Nandini Tripathy, learned counsel already filed their power on behalf of the appellant, which is accepted.

The name of the earlier engaged counsel Mr. Sanjeev Udgata and his associates shall not be reflected in the cause list henceforth.

Learned counsel for the State submits that though he has received the copy of the appeal memo from the learned counsel for the appellant, but the impugned judgment has not received.

Learned counsel for the appellant submits that he will supply the judgment copy to the learned counsel for the State by Wednesday (15.01.2025).

List this matter in the week commencing from 20.01.2025.

( S.K. Sahoo) Judge

(Chittaranjan Dash) Judge

Rajesh

Location: HIGH COURT OF ORISSA, CUTTACK Date: 15-Jan-2025 18:50:32

 
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