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Nilakantha Mahalik vs Tuni Mahalik And Others
2025 Latest Caselaw 2312 Ori

Citation : 2025 Latest Caselaw 2312 Ori
Judgement Date : 10 January, 2025

Orissa High Court

Nilakantha Mahalik vs Tuni Mahalik And Others on 10 January, 2025

Bench: Arindam Sinha, M.S. Sahoo
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 MATA No.201 of 2024
            Nilakantha Mahalik                       ....            Appellant

                                                       Represented By Adv. -
                                                    Mr. P.K. Mishra, Advocate
                                         -versus-

            Tuni Mahalik and others                  ....         Respondents

                                                      Represented By Adv. -


                                 CORAM:
                   THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                           AND
                     THE HON'BLE MR. JUSTICE M.S. SAHOO

                                         ORDER

10.01.2025 Order No.

01. 1. Mr. Mishra, learned advocate appears on behalf of appellant,

who is father of respondent nos. 1 to 3. He submits, his client is

aggrieved by judgment dated 12th April, 2024 of the Family Court

directing maintenance for the daughters at aggregate ₹7,500/- per

month till their respective marriages, ₹3,00,000/- each for marriage

expenses and ₹1,00,000/- each for them to construct house. First wife

of his client, respondent no.4 was set ex parte in the Family Court. The

appeal was filed in time.

// 2 //

2. Appellant will put in requisites for issuance of notice of appeal.

The lower Court record be called for.

3. List on 3rd February, 2025.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks

Designation: Personal Assistant

 
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