Kadambini Pradhan @ Nayak vs Prasant Nayak
2025 Latest Caselaw 2232 Ori

Orissa High Court

Kadambini Pradhan @ Nayak vs Prasant Nayak on 8 January, 2025

Bench: Arindam Sinha, M.S. Sahoo

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  MATA No.398 of 2024
                           Kadambini Pradhan @ Nayak                   ....                     Appellant
                                                                                 Represented by Adv.-
                                                                            Mr. B.S. Mishra, Advocate
                                                            -versus-
                           Prasant Nayak                               ....                Respondent
                                                                                 Represented by Adv.-

                                                           CORAM:
                                     THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                                             AND
                                       THE HON'BLE MR. JUSTICE M.S. SAHOO
                                                           ORDER

08.01.2025 Order No.

01. 1. Mr. Mishra, learned advocate appears on behalf of appellant-

wife. He submits, his client is aggrieved by judgment dated 28th October, 2024 of the Family Court decreeing restitution at instance of respondent-husband. The appeal was filed in time.

2. Appellant will put in requisites for issuance of notice of appeal. The lower Court record be called for.

3. List on 29th January, 2025.

( Arindam Sinha ) Judge

Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT ( M.S. Sahoo ) Reason: Authentication Judge Location: Orissa High Court Date: 09-Jan-2025 11:14:07 Prasant