Suratha Suna & Others vs State Of Odisha And Others .... Opposite ...
2025 Latest Caselaw 2145 Ori

Orissa High Court

Suratha Suna & Others vs State Of Odisha And Others .... Opposite ... on 6 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    W.P.(C) No. 29309 of 2022

                             Suratha Suna & Others                    ....                  Petitioners
                                                                                  Represented by
                                                                      Mr. P.K. Rath, Sr. Advocate
                                                                 -Versus -
                             State of Odisha and Others                ....          Opposite parties
                                                                                    Represented by
                                                                                   Mr. S.N. Patnaik,
                                                                         Addl. Government Advocate

                                             CORAM:
                                               JUSTICE SASHIKANTA MISHRA
                                                             ORDER

06.01.2025 W.P.(C) Nos. 29309 of 2022, W.P.(C) No. 13017 of 2018 W.P.(C) No. 15082 of 2020 and W.P.(C) No. 21256 of 2021

Order No. 16 1. These matters are taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

Signature BC. Tudu Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Sr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 07-Jan-2025 17:47:40