Rabindra Kumar Sahoo & Another vs Shyama Sundar Sahoo
2025 Latest Caselaw 2139 Ori

Orissa High Court

Rabindra Kumar Sahoo & Another vs Shyama Sundar Sahoo on 6 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    RSA No. 222 of 2015

                           Rabindra Kumar Sahoo & Another               ....          Appellants
                                                                                Represented by
                                                                       Mr. B. Bhuyan, Advocate

                                                         - Versus -
                           Shyama Sundar Sahoo                            ....      Respondent(s)
                                                                                  Represented by

                                                                       Mr. B.C. Panda, Advocate
                                   CORAM:
                                         JUSTICE SASHIKANTA MISHRA

                                                       ORDER

06.01.2025

Order No. 1. This matter is taken up through hybrid mode.

10. . 2. Hearing concluded and judgment reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge

Signature Deepak Not Verified Digitally Signed Signed by: DEEPAK PARIDA Designation: Junior Stenographer Reason: Authentication Location: OHC,Cuttack Date: 07-Jan-2025 14:37:29