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Rajanirani Mohapatra @ Kar vs Nalinikanta Kar
2025 Latest Caselaw 2069 Ori

Citation : 2025 Latest Caselaw 2069 Ori
Judgement Date : 3 January, 2025

Orissa High Court

Rajanirani Mohapatra @ Kar vs Nalinikanta Kar on 3 January, 2025

Bench: Arindam Sinha, M.S. Sahoo
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                MATA No.108 of 2019
            Rajanirani Mohapatra @ Kar               ....                Appellant
                                                            Represented by Adv.-
                                                     Mrs. Soma Patnaik, Advocate
                                          -versus-
            Nalinikanta Kar                          ....             Respondent
                                                            Represented by Adv.-


                                          CORAM:
                    THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                            AND
                      THE HON'BLE MR. JUSTICE M.S. SAHOO
                                          ORDER

03.01.2025 Order No.

09. 1. Mrs. Patnaik, learned advocate appears on behalf of appellant,

who was wife in the marriage dissolved by judgment dated 18th July,

2019 of the Family Court. She submits, there was no direction made

for maintenance or permanent alimony in respect of her client though,

there was direction regarding the daughter. She submits, she is ready

to proceed with hearing of the appeal.

2. Respondent entered appearance and name of learned

advocates engaged stands reflected. We grant adjournment as one last

opportunity for respondent to defend impugned judgment, in the

appeal. We make it clear, on adjourned date or thereafter hearing of

the appeal will be proceeded with irrespective of respondent being

represented.

3. The lower Court record be called for. Mrs. Patnaik is

requested to communicate website copy of this order to learned

advocate for respondent.

4. List on 24th January, 2025.

( Arindam Sinha ) Judge

( M.S. Sahoo ) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court Date: 03-Jan-2025 19:21:39

 
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