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Surya Narayan Sahoo vs State Of Odisha And Others ..... ...
2025 Latest Caselaw 4206 Ori

Citation : 2025 Latest Caselaw 4206 Ori
Judgement Date : 19 February, 2025

Orissa High Court

Surya Narayan Sahoo vs State Of Odisha And Others ..... ... on 19 February, 2025

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            WP(C) No.5252 of 2025
                        Surya Narayan Sahoo              .....      Petitioner
                                                                        Represented By Adv. -
                                                                        Mr. Jana Kalyan Das,
                                                                        Senior Advocate
                                                                        along with Mr. Adwitiya
                                                                        Satpathy, Advocate
                                                       -versus-
                        State of Odisha and others             .....          Opposite Parties
                                                                        Represented By Adv. -

                                                                        Mr. Pitambar Acharya,
                                                                        Advocate General being
                                                                        assisted by Mr. S.K.
                                                                        Parhi, ASC

                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                      ORDER

19.02.2025

01. 1. This matter is taken up through Hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing concluded and order/judgment is reserved.

(Aditya Kumar Mohapatra) Judge Debasis

 
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