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Hdfc-Ergo General Insurance Co. Ltd vs Gahar Alli Purkait And Others
2025 Latest Caselaw 4154 Ori

Citation : 2025 Latest Caselaw 4154 Ori
Judgement Date : 18 February, 2025

Orissa High Court

Hdfc-Ergo General Insurance Co. Ltd vs Gahar Alli Purkait And Others on 18 February, 2025

Author: G. Satapathy
Bench: G. Satapathy
      IN THE HIGH COURT OF ORISSA AT CUTTACK
                   MACA No.125 of 2023
HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
Cuttack
                               Mr. G.P. Dutta, Advocate
  R
  O
  X


                          -versus-
Gahar Alli Purkait and others              ... Respondents
                                      Mr. S.N. Kar, Advocate

                   MACA No.123 of 2023
HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
Cuttack
                               Mr. G.P. Dutta, Advocate
  R
  O
  X


                        -versus-
Chamion Bibi and and others                ... Respondents
                                      Mr. S.N. Kar, Advocate

                   MACA No.124 of 2023
HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
Cuttack
                               Mr. G.P. Dutta, Advocate
  R
  O
  X


                           -versus-
Hanchina Bibi and others                   ... Respondents
                                      Mr. S.N. Kar, Advocate

                   MACA No.126 of 2023
HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
Cuttack
                               Mr. G.P. Dutta, Advocate
  R
  O
  X


                        -versus-
Amadulla Purokait and another              ... Respondents
                                      Mr. S.N. Kar, Advocate

                                                   Page 1 of 3
                         MACA No.127 of 2023
     HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
     Cuttack
                                    Mr. G.P. Dutta, Advocate
       R
       O
       X


                             -versus-
     Maniruddin Purokait and another               ... Respondents
                                             Mr. S.N. Kar, Advocate

                        MACA No.128 of 2023
     HDFC-ERGO General Insurance Co. Ltd., ...      Appellant
     Cuttack
                                    Mr. G.P. Dutta, Advocate
       R
       O
       X


                                -versus-
     Hanif Molla and another                       ... Respondents
                                             Mr. S.N. Kar, Advocate

                              CORAM:
                       JUSTICE G. SATAPATHY
                             ORDER(ORAL)

18.02.2025 Order No.

11. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. This matter is listed under the heading of "to be mentioned". Accordingly, heard the legal point in MACA No. 124 of 2023 afresh, but Mr.Surendra Nath Kar, learned counsel for the Respondents seeks a short adjournment for three days to file citation of Apex Court in this matter.

3. Heard, Mr. G.P.Dutta, learned counsel for the Appellant and Mr. Surendra Nath Kar, learned counsel for the Respondents in the matter afresh. Hearing being

concluded, judgment is reserved. Mr.Kar is permitted to file any citation within three days.

(G. Satapathy) Judge kishore

Signed by: KISHORE KUMAR SAHOO

Location: High Court of Orissa Date: 19-Feb-2025 10:20:58

 
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