S.G.B.L. India Ltd vs State Of Orissa & Ors. .... Opposite ...
2025 Latest Caselaw 3841 Ori

Orissa High Court

S.G.B.L. India Ltd vs State Of Orissa & Ors. .... Opposite ... on 11 February, 2025

Bench: S.K. Panigrahi, G. Satapathy

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  RVWPET No.176 of 2024
                                  S.G.B.L. India Ltd., Cuttack and      ....         Petitioner(s)
                                  Anr.
                                                                       Mr. Ashok Parija, Sr. Adv.
                                                           along with Mr. Bibhu Prasad Das, Adv.
                                                             -versus-
                                  State of Orissa & Ors.              ....     Opposite Party(s)
                                                                  Smt. Jyotsnamayee Sahoo, ASC
                                                             Mr. Dayananda Mohapatra, Sr. Adv.
                                                                            along with associates
                                           CORAM:
                                           HON'BLE DR. JUSTICE S.K. PANIGRAHI
                                           HON'BLE MR JUSTICE G. SATAPATHY
                                                            ORDER

Order 11.02.2025

02. 1. This matter is taken up through hybrid arrangement.

2. This application under Section 5 of the Limitation Act has

been filed for condoning the delay of 69 days in preferring

the RVWPET No.176 of 2024.

3. Heard learned counsel for the Parties.

4. Considering the submissions made by the parties and

looking to the averments made in this I.A., this Court

allows the prayer made in this I.A. Accordingly, delay in

preferring the RVWPET No.176 of 2024 is, hereby,

condoned.

5. This I.A is, accordingly, disposed of. Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 11-Feb-2025 17:47:20

// 2 //

6. Heard learned counsel for the Parties.

7. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge

(G. Satapathy) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 11-Feb-2025 17:47:20