Santosh Kumar Sen vs State Of Odisha And Others
2025 Latest Caselaw 3784 Ori

Orissa High Court

Santosh Kumar Sen vs State Of Odisha And Others on 7 February, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             RSA No. 488 of 2024
                        Santosh Kumar Sen                        ....                  Appellant
                                                                             Represented by
                                                                 Mr. S.K. Dash, Sr. Advocate

                                                           -Versus -
                        State of Odisha and Others                 ....              Respondents

Represented by

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 07.02.2025 I.A. No. 1472 of 2024 Order No. 1. This matter is taken up through hybrid mode.

1.

2. Learned counsel for the appellant submits that he does not wish to press the IA, which is therefore dismissed as not pressed.

(Sashikanta Mishra) Judge

Order No.

2. 1. List this matter in the week commencing 10th March, 2025.

2. The certified copy of the trial Court judgment be filed in the meantime.

(Sashikanta Mishra) Judge

B.C. Tudu

Signed by: BHIGAL CHANDRA TUDU Reason: Authentication Location: Orissa High Court, Cuttack Date: 10-Feb-2025 11:46:53