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M/S. Nayak Associates vs The Collector & D.M. Cum-Ceo
2025 Latest Caselaw 3768 Ori

Citation : 2025 Latest Caselaw 3768 Ori
Judgement Date : 7 February, 2025

Orissa High Court

M/S. Nayak Associates vs The Collector & D.M. Cum-Ceo on 7 February, 2025

Bench: Arindam Sinha, M.S. Sahoo
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P.(C) No.18285 of 2024


                   M/s. Nayak Associates, Cuttack        ....             Petitioner

                                                          Represented By Adv. -
                                                    Mr. Ranjit Mohanty, Advocate
                                              -versus-

                   The Collector & D.M. cum-CEO,         ....          Opp. Parties
                   S.D.C., Mayurbhanj and another
                                                             Represented By Adv.
                                                      Mrs. Suman Pattanaik, AGA


                                CORAM:
                  THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                              ACTING CHIEF JUSTICE
                                          AND
                     THE HON'BLE MR. JUSTICE M.S. SAHOO

                                       ORDER

07.02.2025 Order No.

07. 1. Mrs. Pattanaik, learned advocate, Additional Government

Advocate appears on behalf of State and submits, the writ petition was

heard and judgment reserved by coordinate Bench. It was since

released. As such there be adjournment of a week for her to get ready

once again.

2. Mr. Mohanty, learned advocate appears on behalf of petitioner.

// 2 //

3. List on 21st February, 2025.

(Arindam Sinha) Acting Chief Justice

(M.S. Sahoo) Judge

Jyostna/Radha

 
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