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New India Assurance Co vs Subrat Subudhi & Another
2025 Latest Caselaw 3627 Ori

Citation : 2025 Latest Caselaw 3627 Ori
Judgement Date : 4 February, 2025

Orissa High Court

New India Assurance Co vs Subrat Subudhi & Another on 4 February, 2025

Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
     IN THE HIGH COURT OF ORISSA AT CUTTACK

                     MACA No.136 of 2025

New India Assurance Co., Ltd,         .....             Appellant
Cuttack.                                            Mr. P.K. Mishra(1), Advocate
                                  -versus-
Subrat Subudhi & Another             .....              Respondents


                    CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                     ORDER

04.02.2025

Order No. 01 I.A. No. 333 of 2025

1. This matter is taken up through hybrid mode.

2. Though this matter was not on the board on being mentioned, the matter was taken up.

3. Heard learned counsel appearing for the Parties.

4. This is an application with a prayer to dispense with filing of the certified copy of the impugned judgment.

5. It is contended that certified copy of the impugned judgment is available in the connected MACA No.935 of 2024 and both the appeals arise out of a common judgment.

6. Considering the grounds taken, the prayer is allowed. Filing of the certified copy of the impugned judgment is dispensed with.

7. Accordingly, the I.A stands disposed of.

(BIRAJA PRASANNA SATAPATHY) Judge

2. I.A. No.334 of 2025 & MACA No.136 of 2025

1. Heard.

2. Statutory deposit made in the meantime be invested in a fixed deposit for a period of one (1) year with clause for renewal.

3. Issue notice to the Respondents on the question of limitation as well as admission by Registered Post with AD, requisites for which shall be filed by 10th February, 2025.

4. List this matter in the week commencing 24th March, 2025.

(BIRAJA PRASANNA SATAPATHY) Judge

1. Heard.

2. In the interim, there shall be stay of further proceeding in Execution Proceeding No.103 of 2024 (arising out of MAC No.103/2021) pending before the learned 2nd MACT, Berhampur, Ganjam till the next date.

(BIRAJA PRASANNA SATAPATHY)

Digitally Signed Subrat

Location: HIGH COURT OF ORISSA, CUTTACK Date: 05-Feb-2025 12:04:43

 
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