Ankita Priyadarshani Sahani vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 11708 Ori

Orissa High Court

Ankita Priyadarshani Sahani vs State Of Odisha And Others .... Opp. ... on 24 December, 2025

Author: Mruganka Sekhar Sahoo

Bench: Mruganka Sekhar Sahoo

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.5959 of 2025
                       Ankita Priyadarshani Sahani                   ....           Petitioners

                                                                      Represented By Adv. -
                                                                Mr. S. Satapathy, Advocate

                                                          -versus-

                       State of Odisha and others                    ....         Opp. Parties
                                                                      Represented By Adv. -
                                                              Mr. Subha Bikash Panda, AGA
                                                                                   (for O.P.1)
                                             Mr. R.C. Mohanty along with Mr. K.C. Swain and
                                                                  Mr. S.S. Sahoo, Advocates
                                                                        (for O.P. Nos.2 to 4)
                                             Mr. R.K. Mahapatra, Sr. Panel Counsel on behalf
                                                   of Mr. Ajay Kumar Roy, Sr. Panel Counsel
                                                                              (for O.P. No.5)

                                      CORAM:
                                      JUSTICE MANASH RANJAN PATHAK
                                      JUSTICE MRUGANKA SEKHAR SAHOO
                                                  ORDER

24.12.2025 (Hybrid Mode) Order No.

6. 1. Judgment rendered in separate sheets.

(Manash Ranjan Pathak) Judge

(Mruganka Sekhar Sahoo) Signature Gs Not Verified Judge Digitally Signed Signed by: GAGAN BIHARI SAMAL Reason: Authentication Location: ohc Date: 25-Dec-2025 13:18:46