Manisha Prusty And Others vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 11701 Ori

Orissa High Court

Manisha Prusty And Others vs State Of Odisha And Others .... Opp. ... on 24 December, 2025

Author: Mruganka Sekhar Sahoo

Bench: Mruganka Sekhar Sahoo

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No.20464 of 2025
                       Manisha Prusty and others                    ....            Petitioners

                                                                       Represented By Adv. -
                                                           Mr. D.P. Nanda, Senior Advocate
                                                              along with Mr. Subhankar Rout,
                                                                                  Advocate
                                                          -versus-

                       State of Odisha and others                   ....          Opp. Parties
                                                                     Represented By Adv. -
                                                                 Mr. Debaraj Mohanty, AGA
                                                                                   (for O.P.1)
                                             Mr. R.C. Mohanty along with Mr. K.C. Swain and
                                                                  Mr. S.S. Sahoo, Advocates
                                                                        (for O.P. Nos.2 & 3)
                                                        Mr. Bijaya Kumar Ragada, Advocate
                                                                              (for O.P. No.4)
                                                      Mr. Ajay Kumar Roy, Sr. Panel Counsel
                                                                              (for O.P. No.5)

                                      CORAM:
                                      JUSTICE MANASH RANJAN PATHAK
                                      JUSTICE MRUGANKA SEKHAR SAHOO
                                                     ORDER

24.12.2025 (Hybrid Mode) Order No.

8. 1. Judgment rendered in separate sheets.

(Manash Ranjan Pathak) Judge

Digitally Signed (Mruganka Sekhar Sahoo)

Gs Authentication Judge Location: ohc Date: 25-Dec-2025 13:18:45