Bimal Kumar Samal ` vs Block Development .... Opposite ...
2025 Latest Caselaw 11050 Ori

Orissa High Court

Bimal Kumar Samal ` vs Block Development .... Opposite ... on 4 December, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.P.(C).No. 17456 of 2015

                      Bimal Kumar Samal                `....                    Petitioner
                                                                         Represented by
                                                               Mr. D.R.Bhokta, Advocate
                                                         -Versus -
                      Block     Development              ....              Opposite Parties
                      Officer, Jeypore and                                Represented by
                      Ors

                                                                       Mr. S.N.Pattnaik,
                                                                            AGA



                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        04.12.2025
          10.
                             1.

This matter is taken up through hybrid mode.

2. Hearing concluded, judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any, within three working days.

(Sashikanta Mishra) Judge Deepak

Date: 04-Dec-2025 20:08:55 1|Page