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Upamanyu Jena vs Debidata Biswal I.F.S
2025 Latest Caselaw 10971 Ori

Citation : 2025 Latest Caselaw 10971 Ori
Judgement Date : 3 December, 2025

[Cites 0, Cited by 0]

Orissa High Court

Upamanyu Jena vs Debidata Biswal I.F.S on 3 December, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               CONTC No.2189 of 2023

                        Upamanyu Jena                                  ....           Petitioner
                                                                                Represented by

                                                                   Mr. D.K. Pattnaik, Advocate

                                                        -Versus-

                        Debidata Biswal I.F.S., & Others                   ....     Opp. Parties
                                                                                Represented by

                                                                               Mr. S. Behera,
                                                              Additional Government Advocate

                                  CORAM:
                                       JUSTICE SASHIKANTA MISHRA

                                                          ORDER

03.12.2025 Order No.

11. 1. This matter is taken up through hybrid mode. . 2. Mr. Pattnaik, learned counsel appearing for the petitioner submits that the S.L.P. filed by the State against the judgment of this Court has since been dismissed.

3. Learned State counsel shall take instructions in this regard. Further the Opposite Parties-Contemnors shall file compliance affidavit positively, failing which appropriate orders shall be passed.

4. List this matter on 21st January, 2026.

(Sashikanta Mishra)

Location: High Court of Orissa, Cuttack.

 
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