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Udia @ Udaya Pradhan vs State Of Orissa
2025 Latest Caselaw 10952 Ori

Citation : 2025 Latest Caselaw 10952 Ori
Judgement Date : 2 December, 2025

[Cites 0, Cited by 0]

Orissa High Court

Udia @ Udaya Pradhan vs State Of Orissa on 2 December, 2025

                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRA No. 438 of 1994

                        Udia @ Udaya Pradhan             .....                           Appellant(s)
                        and others
                                                                  Ms. Chetna Prakash, Advocate
                                                         Vrs.
                        State of Orissa                  .....                      Respondent(s)
                                                                             Mr. R.B. Dash, ASC

                             CORAM:
                                           JUSTICE SIBO SANKAR MISHRA
                                                   ORDER

02.12.2025 Order No.

04. 1. Heard Ms. Chetna Prakash, learned counsel for the appellants and Mr. R.B. Dash, learned Addl. Standing Counsel for the State.

2. Hearing is closed and judgment is reserved.





                                                                       (S.S. Mishra)
     Ashok                                                               Judge






Signed by: ASHOK KUMAR JAGADEB MOHAPATRA

Location: High Court of Orissa Date: 04-Dec-2025 14:58:00

 
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