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Jayaram Paik vs State Of Orissa
2025 Latest Caselaw 10951 Ori

Citation : 2025 Latest Caselaw 10951 Ori
Judgement Date : 2 December, 2025

[Cites 0, Cited by 0]

Orissa High Court

Jayaram Paik vs State Of Orissa on 2 December, 2025

                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRA No. 339 of 1992

                         Jayaram Paik                   .....                      Appellant(s)
                                                                   Mr. Satyanarayan Mishra-4,
                                                                               Amicus Curiae
                                                        Vrs.
                         State of Orissa                .....                      Respondent(s)
                                                                            Mr. A.K. Apat, AGA

                             CORAM:
                                           JUSTICE SIBO SANKAR MISHRA
                                                   ORDER

02.12.2025 Order No.

16. 1. Heard Mr. Satyanarayan Mishra-4, learned Amicus Curiae for the appellant and Mr. A.K. Apat, learned Addl. Government Advocate for the State.

2. Hearing is closed and judgment is reserved.





                                                                       (S.S. Mishra)
     Ashok                                                               Judge






Signed by: ASHOK KUMAR JAGADEB MOHAPATRA

Location: High Court of Orissa Date: 04-Dec-2025 14:58:00

 
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