Citation : 2025 Latest Caselaw 10948 Ori
Judgement Date : 2 December, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRP No.33 of 2023
Ramesh Chandra Nath ..... Petitioner
Sharma
Represented By Adv. -
Shambhu Charan Nath
Sharma, Mr. S.J.
Biswal, Advocate
-versus-
1) Sudhanshu Sekhar Nath ..... Opposite Parties
Sharma
2) Rakehs Sharma Represented By Adv. -
3) Jyostnarani Nath Sharma M/s Prasanta Kumar
Nanda, Advocate
CORAM:
MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
02.12.2025 Order No.
17. 1. This matter is taken up through hybrid mode.
2. Heard from the learned counsels of both the sides.
3. Hearing is concluded and judgment is reserved.
( ANANDA CHANDRA BEHERA) Judge Jagabandhu
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