Citation : 2025 Latest Caselaw 7175 Ori
Judgement Date : 25 August, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
I.A. No.2 of 2025
(arising out of disposed of OJC No.5715 of 1999)
Laxmidhar Swain ..... Petitioner
Represented By Adv. -
M/S.R.N.Mohanty
-versus-
A.D.M.,Cuttack and Others ..... Opposite Parties
Represented By Adv. -
G.Mohanty, SC
CORAM:
MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
25.08.2025 Order No.
19. 1. This matter is taken up through hybrid mode.
2. This I.A. has been filed by the petitioner praying for modification of final judgment dated 07.10.2016 passed in O.J.C. No.5715 of 1999.
3. The petitioner is directed to serve the copy of the I.A. on learned SC for the State.
4. This I.A. be listed on 16.10.2025 for objection and hearing.
(ANANDA CHANDRA BEHERA) Judge Utkalika
Signature Not Verified Page 1 of 1. Digitally Signed Signed by: UTKALIKA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 26-Aug-2025 17:03:35
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