M/S. Indian Oil Adani Ventures Limited vs State Of Odisha And Others ... Opposite ...
2025 Latest Caselaw 6464 Ori

Orissa High Court

M/S. Indian Oil Adani Ventures Limited vs State Of Odisha And Others ... Opposite ... on 25 August, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.12443 of 2025
                                       M/s. Indian Oil Adani Ventures Limited ...              Petitioner
                                       (in W.P.(C) No.12443 of 2025)
                                                            Mr. V. Sridharan Senior Advocate along with
                                                             Mr. Ishwar Mohanty, Advocate

                                                                       -Versus-
                                       State of Odisha and others                  ...       Opposite parties
                                                                         Mr.Sunil Mishra, Standing Counsel
                                                                               for CT & GST Organisation

                                       M/s. Indian Oil Adani Ventures Limited ...              Petitioner
                                       (in W.P.(C) No.12863 of 2025)
                                                            Mr. V. Sridharan Senior Advocate along with
                                                             Mr. Ishwar Mohanty, Advocate

                                                                       -Versus-
                                       State of Odisha and others                  ...       Opposite parties
                                                                         Mr.Sunil Mishra, Standing Counsel
                                                                               for CT & GST Organisation

                                                             CORAM:
                                                 THE HON'BLE THE CHIEF JUSTICE
                                                               AND
                                           THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

                                                                       ORDER

Order No. 25.08.2025

04. 1. Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment/Order is reserved.

(Harish Tandon) Chief Justice Signature Not Verified Digitally Signed (M.S. Raman) Signed by: ASWINI KUMAR SETHY Designation: Personal Assistant Judge (Secretary-in-Charge) Reason: Authentication Aswini Location: ORISSA HIGH COURT, CUTTACK