Namita Singh vs Commissioner Of
2025 Latest Caselaw 5565 Ori

Orissa High Court

Namita Singh vs Commissioner Of on 18 August, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.A No.549 of 2016

              Namita Singh                      ....      Appellant

                                  Mr. Pradipta Kumar Mohanty,
                                  Senior Advocate

                                     -versus-

              Commissioner of                   ....   Respondents
              Consolidation, Odisdha,
              Bhubaneswar & others

                                  Mr. Partha Sarathi Nayak, Addl.
                                  Government Advocate Mr. Asok
                                  Mohanty, Senior Advocate for
                                  Respondent No.3 and Mr. Ashok
                                  Kumar Mohapatra, Advocate for
                                  Respondent No.5 and Mr.
                                  Rajesh Ranjan Sanoo, Advocate
                                  for Respondent Nos.4c to 4e

                             CORAM:
                THE HON'BLE MR. JUSTICE S.K. SAHOO
                THE HON'BLE MR. JUSTICE S.S. MISHRA

                                   ORDER

Order No. 18.08.2025

14. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Mr. Ashok Kumar Mohapatra, learned counsel appearing for the Respondent no.5 submits that he is having copies of the judgment of the Hon'ble Supreme Court and he will hand over the said judgment copies to the learned counsel appearing for the appellant so also to

the learned counsel appearing for the Respondent No.3 as well as learned counsel for the Respondent No.4c and 4e.

The matter be listed in the week commencing from 8th September, 2025.

On the next date of hearing, learned counsel for the parties shall appraise this Court as to whether the decision of the Hon'ble Supreme Court has got any connection with the issued involved in this Writ Appeal.

( S.K. Sahoo) Judge

( S.S. Mishra) Judge

Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 18-Aug-2025 19:39:28