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Manas Ranjan ` vs State Of Odisha & Ors .... Opposite ...
2025 Latest Caselaw 3446 Ori

Citation : 2025 Latest Caselaw 3446 Ori
Judgement Date : 13 August, 2025

Orissa High Court

Manas Ranjan ` vs State Of Odisha & Ors .... Opposite ... on 13 August, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C). No. 7661 of 2020

            Manas Ranjan                 `....                    Petitioners
            Samal & Ors                                     Represented by
                                                            Mr. B.Routray,
                                                           Senior Advocate
                                          -Versus -
            State of Odisha & Ors         ....              Opposite Parties
                                                           Represented by
                                                          Mr. S.N.Pattnaik,
                                                                      AGA

                        CORAM:
                          JUSTICE SASHIKANTA MISHRA
                                         ORDER_
Order No.                                13.08.2025
   18.                W.P.(C) Nos. 7661, 6682, 9555,
                      10276,10821,11001,11004,11007,
                      12165,15485 of 2020 and 19333
                      of 2022


              1.

This matter is taken up through hybrid mode.

2. While preparing judgment in all these cases, it came to light that some of the posts against which the petitioners in the batch of writ applications are working do not appear to be sanctioned posts of OLIC in the regular cadre. Moreover, in a connected writ application being W.P.(C). No. 13030 of 2023, a coordinate Bench has passed an interim order permitting the process of the recruitment to continue with the rider that 8 posts shall not be filled

1|Page up without leave of this Court. The matter therefore needs to be heard again to remove the confusion.

3. List this matter on 21.08.2025 along with W.P.(C). No. 13030 of 2023.

(Sashikanta Mishra) Judge Deepak

Date: 14-Aug-2025 16:02:55 2|Page

 
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