Citation : 2025 Latest Caselaw 3444 Ori
Judgement Date : 13 August, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No. 7661 of 2020
Manas Ranjan `.... Petitioners
Samal & Ors Represented by
Mr. B.Routray,
Senior Advocate
-Versus -
State of Odisha & Ors .... Opposite Parties
Represented by
Mr. S.N.Pattnaik,
AGA
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER_
Order No. 13.08.2025
18. W.P.(C) Nos. 7661, 6682, 9555,
10276,10821,11001,11004,11007,
12165,15485 of 2020 and 19333
of 2022
1.
This matter is taken up through hybrid mode.
2. While preparing judgment in all these cases, it came to light that some of the posts against which the petitioners in the batch of writ applications are working do not appear to be sanctioned posts of OLIC in the regular cadre. Moreover, in a connected writ application being W.P.(C). No. 13030 of 2023, a coordinate Bench has passed an interim order permitting the process of the recruitment to continue with the rider that 8 posts shall not be filled
1|Page up without leave of this Court. The matter therefore needs to be heard again to remove the confusion.
3. List this matter on 21.08.2025 along with W.P.(C). No. 13030 of 2023.
(Sashikanta Mishra) Judge Deepak
Date: 14-Aug-2025 16:02:55 2|Page
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