Deba Prasad Mangaraj vs Usha Padhee
2025 Latest Caselaw 3277 Ori

Orissa High Court

Deba Prasad Mangaraj vs Usha Padhee on 8 August, 2025

Author: V. Narasingh

Bench: V. Narasingh

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                CONTC No.720 of 2025

                                         Deba Prasad Mangaraj ....         Petitioners
                                         & others
                                                             Mr. M. Agarwal, Advocate
                                                                          -versus-

                                         Usha Padhee, Principal
                                         Secretary, Housing
                                         and Urban
                                         Development
                                         Department & another ....                               Opposite
                                                                                                Parties/
                                                                                            Contemnors
                                                                                     Mr. C.R. Swain, AGA

                                                                    CORAM: JUSTICE V. NARASINGH

                                                                          ORDER

                  Order                                                 08.08.2025
                  No.

                         01.          1.            Learned counsel for the Petitioners is requested to

serve an extra copy of the brief on learned counsel for the State by 12.8.2025 to enable him to obtain instruction regarding alleged violation of the judgment of this Court dated 15.4.2024 passed in WP(C) No.9371 of 2012.

2. It is stated at the Bar that the aforesaid judgment, non-compliance of which is being alleged, has not been assailed in the intra court appeal.

3. List this matter on 19.09.2025.

Signed by: PRADEEP KUMAR SWAIN Designation: Assistant Registrar-cum-Senior Secretary (V. NARASINGH) Reason: Authentication Location: Orissa High Court, Cuttack Judge Date: 08-Aug-2025 18:53:27 PKS