Davinder Kaur ` vs Debaraj Bidhar .... Opposite Party
2025 Latest Caselaw 3249 Ori

Citation : 2025 Latest Caselaw 3249 Ori
Judgement Date : 7 August, 2025

Orissa High Court

Davinder Kaur ` vs Debaraj Bidhar .... Opposite Party on 7 August, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CMP No. 399 of 2021

                      Davinder Kaur                     `....                  Petitioners
                      Flora & Anr                                        Represented by
                                                                            Mr. B.Baug,
                                                                        Senior Advocate
                                                         -Versus -
                      Debaraj Bidhar                      ....               Opposite Party
                                                                           Represented by


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        07.08.2025
          08.
                             1.

This matter is taken up through hybrid mode.

2. Hearing concluded, judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge Deepak

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