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Sk. Siraj Ali vs Union Of India & Ors. .... Opposite ...
2025 Latest Caselaw 3211 Ori

Citation : 2025 Latest Caselaw 3211 Ori
Judgement Date : 7 August, 2025

Orissa High Court

Sk. Siraj Ali vs Union Of India & Ors. .... Opposite ... on 7 August, 2025

Author: S.K. Panigrahi
Bench: S.K. Panigrahi
          IN THE HIGH COURT OF ORISSA AT CUTTACK
                   W.P.(C) No.21051 of 2025

        Sk. Siraj Ali                      ....        Petitioner
                                            Represented By Adv.
                                   Mr. Himansu Sekhar Satapathy
                               -versus-
        Union of India & Ors.           ....    Opposite Parties
                                            Represented By ASC
                                           Mr. Rajdeep Pradhan
                          Mr. Karunakar Nayak, Sr. Panel Counsel
                                              Mr. P. Behera, SC
                 CORAM:
                 DR. JUSTICE S.K. PANIGRAHI

                               ORDER
Order                         07.08.2025
No.

01. 1. This matter is taken up through hybrid arrangement.

2. The Petitioner has filed this Writ Petition seeking a

direction from this Court to the Opposite Parties to

update the NCRB website with immediate effect by

incorporating the information that the vehicle of the

Petitioner bearing Registration No.OD-10-B-8948 is not

more involved or subject matter of seizure in connection

with Semiliguda P.S. Case No.156/2016 dated 31.12.2016

consequent upon passing of the judgment and order of

acquittal dated 30.01.2018 under Annexure-2.

3. Heard.

// 2 //

4. Let notice be issued to the Opposite Parties.

5. Learned counsel for the Petitioner is directed to serve a

copy of the brief on Mr. Karunakar Nayak, learned Sr.

Panel Counsel appearing for the Opposite Party Nos.1 to

take instructions in the matter.

6. Learned counsel for the State waives of notice on behalf

of the Opposite Party Nos.2 and 4 to take instructions in

the matter.

7. Learned counsel for the Petitioner is directed to serve a

copy of the brief on Mr. Pravakar Behera, Standing

Counsel appearing for the Opposite Party No.3 to take

instructions in the matter.

8. List this matter on 26th August, 2025.

(Dr. S.K. Panigrahi) Judge Sumitra

Location: High Court of Orissa, Cuttack

 
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